Ramraj @ Raj @ Bhiyan Dohar vs The State Of Madhya Pradesh
2023 Latest Caselaw 13846 MP

Citation : 2023 Latest Caselaw 13846 MP
Judgement Date : 23 August, 2023

Madhya Pradesh High Court

Ramraj @ Raj @ Bhiyan Dohar vs The State Of Madhya Pradesh on 23 August, 2023

Author: Anuradha Shukla

                                            1
                          IN THE HIGH COURT OF MADHYA PRADESH
                                       AT JABALPUR
                                     CRA No. 6110 of 2019
               (RAMRAJ @ RAJ @ BHIYAN DOHAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

     Dated : 23-08-2023
                Shri S. P. Mishra - Advocate for the appellant.

                Shri Raghuvar Prajapati - Panel Lawyer for respondent no.1-State.

Arguments heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.08.24 10:40:48 +05'30' Adobe Reader version: 11.0.8

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