Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Alfavision Overseas India Ltd vs Mahendra @ Pappu
2023 Latest Caselaw 13527 MP

Citation : 2023 Latest Caselaw 13527 MP
Judgement Date : 18 August, 2023

Madhya Pradesh High Court
Alfavision Overseas India Ltd vs Mahendra @ Pappu on 18 August, 2023
Author: Hirdesh
                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       FA No. 1493 of 2019
                                               (ALFAVISION OVERSEAS INDIA LTD Vs MOHAN)

                                             FA/01494/2019, FA/01496/2019, FA/01497/2019
                           Dated : 18-08-2023
                                 None for the appellant.

                                 Shri Piyush Jain, learned counsel for the Respondent [R-1].

O n perusal of the record, it is found that the impugned judgment was passed by me when I was posted as District Judge, Neemuch. Hence, the case

is adjourned.

List the matter before another Bench.

(HIRDESH) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 18-08-2023 15:55:38

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter