Alfavision Overseas India Ltd vs Mohan
2023 Latest Caselaw 13525 MP

                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       FA No. 1493 of 2019
                                               (ALFAVISION OVERSEAS INDIA LTD Vs MOHAN)

                                             FA/01494/2019, FA/01496/2019, FA/01497/2019
                           Dated : 18-08-2023
                                 None for the appellant.

                                 Shri Piyush Jain, learned counsel for the Respondent [R-1].

O n perusal of the record, it is found that the impugned judgment was passed by me when I was posted as District Judge, Neemuch. Hence, the case

is adjourned.

List the matter before another Bench.

(HIRDESH) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 18-08-2023 15:55:38