Vednaryan Sharma vs The Managing Director
2023 Latest Caselaw 13370 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 17 th OF AUGUST, 2023
                                             WRIT PETITION No. 20370 of 2023

                           BETWEEN:-
                           VEDNARYAN SHARMA S/O LATE SHRI RAMMILAN
                           SHARMA, AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED EMPLOYEE R/O 59 NARMADA PARISAR NEAR
                           RAJ HOMES COLONY LALITA NAGAR COLONY KOLAR
                           ROAD BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI RAJESH KUMAR TIWARI - ADVOCATE)

                           AND
                           1.    THE MANAGING DIRECTOR     M.P. STATE
                                 AGRICULTURE MARKETING BOARD 26 KISHAN
                                 BHAWAN ARERA HILLS BHOPAL (MADHYA
                                 PRADESH)

                           2.    ADDITIONAL DIRECTOR (KARMIK) M.P. STATE
                                 AGRICULTURE MARKETING BOARD 26 KISHAN
                                 BHAWAN ARERA HILLS BHOPAL (MADHYA
                                 PRADESH)

                           3.    M.P. STATE AGRICULTURE MARKETING BOARD
                                 BHOPAL THROUGH ACCOUNTANT 26 KISHAN
                                 BHAWAN ARERA HILLS BHOPAL (MADHYA
                                 PRADESH)

                                                                                    .....RESPONDENTS


                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Signature Not Verified Signed by: VIBHA PACHORI Signing time: 8/21/2023 10:25:38 AM

Learned counsel for the petitioner submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM