Firoj Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 13369 MP

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 17 th OF AUGUST, 2023
                                           WRIT PETITION No. 20288 of 2023

                           BETWEEN:-
                           1.    FIROJ KHAN S/O SHRI MANJOR KHAN, AGED
                                 ABOUT 64 YEARS, OCCUPATION: RETIRED UPPER
                                 DIVISION TEACHER R/O MAHATMA GANDHI
                                 WARD NO. 3 DISTRICT HARDA (MADHYA
                                 PRADESH)

                           2.    SURESH CHAND BABAR S/O SHRI BIHARI, AGED
                                 ABOUT 67 YEARS, OCCUPATION: RETIRED HEAD
                                 MASTER R/O VILLAGE UDA POST UDA DISTRICT
                                 HARDA (MADHYA PRADESH)

                           3.    SUDAMA PRASAD TIWARI S/O SHRI SHANTA RAM
                                 TIWARI, AGED ABOUT 63 YEARS, OCCUPATION:
                                 RETIRED UPPER DIVISION TEACHER R/O
                                 VILLAGE SODALPUR POST SODALPUR DISTRICT
                                 HARDA (MADHYA PRADESH)

                           4.    NAGESH KUMAR UPADHYAY S/O SHRI SHIV
                                 NARAYAN UPADHYAY, AGED ABOUT 62 YEARS,
                                 OCCUPATION: RETIRED HEAD MASTER R/O
                                 VILLAGE SIRALI DISTRICT HARDA (MADHYA
                                 PRADESH)

                           5.    A R J U N PRASAD KHATRI S/O SHRI BABULAL
                                 KHATRI, AGED ABOUT 64 YEARS, OCCUPATION:
                                 RETIRED UPPER DIVISION TEACHER R/O WARD
                                 NO 16 CHANDRA MASAK KI BADI DISTRICT
                                 HARDA (MADHYA PRADESH)

                           6.    SATISH KUMAR SHUKLA S/O SHRI ANJALI
                                 KUMAR SHUKLA, AGED ABOUT 62 YEARS,
                                 OCCUPATION: RETIRED ASSISTANT TEACHER
                                 R/O WARD N 4 TIMRANI DISRICT HARDA
                                 (MADHYA PRADESH)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM
                                                        2
                           7.    PAWAN KUMAR UPADHYAY S/O RADHA SHYAM
                                 UPADHYAY,   AGED    ABOUT   67   YEARS,
                                 OCCUPATION: RETIRED ASSISTANT TEACHER
                                 R/O WARD NO 14 MADHAV NAGAR COLONY
                                 TIMRANI DISTRICT HARDA (MADHYA PRADESH)

                           8.    SHAHSHIKANT MAHULE S/O SHRI SUNDERLAL
                                 MAHULE, AGED ABOUT 73 YEARS, OCCUPATION:
                                 RETIRED HEAD MASTER R/O INDRA GANDHI
                                 WARD 10, DISTRICT HARDA (MADHYA PRADESH)

                                                                                     .....PETITIONERS
                           (BY SHRI JITENDRA ARYA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 THE   SECRETARY   SCHOOL   EDUCATION
                                 DEPARTMENT VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    C O M M I S S I O N E R DIRECTORATE    PUBLIC
                                 INSTRUCTION          GAUTAM     NAGAR BHOPAL
                                 (MADHYA PRADESH)

                           3.    JOINT DIRECTOR FINANCE DEPARTMENT
                                 TREASURY ACCOUNT AND PENSION BHOPAL
                                 (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER AND TREASURY
                                 ACCOUNT HARDA DISTRICT HARDA (MADHYA
                                 PRADESH)

                           5.    DISTRICT   EDUCATION    OFFICER           HARDA
                                 DISTRICT HARDA (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Signature Not Verified Signed by: VIBHA PACHORI Signing time: 8/21/2023 10:25:38 AM

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM