Anil Kumar Jain vs Nitin Kumar
2023 Latest Caselaw 13330 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1897 of 2021 (ANIL KUMAR JAIN Vs NITIN KUMAR AND OTHERS)

Dated : 16-08-2023 Shri Praveen Mittal, learned counsel for the appellant.

O n perusal of the record, it is found that the judgment of the first appellate Court was passed by me when I was posted as District Judge, Neemuch. Hence, the case is adjourned.

List the matter before another Bench.

(HIRDESH) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 16-08-2023 18:54:56