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Kamlesh vs Aman Singh
2023 Latest Caselaw 13329 MP

Citation : 2023 Latest Caselaw 13329 MP
Judgement Date : 16 August, 2023

Madhya Pradesh High Court
Kamlesh vs Aman Singh on 16 August, 2023
Author: Rohit Arya
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                          CRR No. 97 of 2005
                                                  (KAMLESH Vs AMAN SINGH AND OTHERS)

                          Dated : 16-08-2023
                                 None for the petitioner.

                                 Shri A.K. Nirankari - Public Prosecutor for respondent No.10/State.

Shri Vinjay Kumar, Advocate, present in the Court is hereby appointed as counsel for the petitioner through Legal Aid.

Registry is directed to supply copy of memo of revision and judgment to Shri Vinjay Kumar, Advocate.

Shri Vinjay Kumar, Advocate may seek permission of Principal Registrar for inspection of the record.



                             (ROHIT ARYA)                                 (DEEPAK KUMAR AGARWAL)
                                JUDGE                                              JUDGE

                          ojha




Signature Not Verified
Signed by: YOGENDRA
OJHA
Signing time: 8/16/2023
6:13:28 PM
 

 
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