Hari Singh @ Hariya Kuchbadhiya vs The State Of Madhya Pradesh
2023 Latest Caselaw 13320 MP

Citation : 2023 Latest Caselaw 13320 MP
Judgement Date : 16 August, 2023

Madhya Pradesh High Court

Hari Singh @ Hariya Kuchbadhiya vs The State Of Madhya Pradesh on 16 August, 2023

Author: Anuradha Shukla

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRA No. 7217 of 2023
                                   (HARI SINGH @ HARIYA KUCHBADHIYA Vs THE STATE OF MADHYA PRADESH)

                           Dated : 16-08-2023
                                Shri Manoj Kushwaha - Advocate for appellant.

                                Shri B.K. Upadhyay - Deputy Govt. Advocate for respondent/State.

Counsel for the parties are heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

Signature Not Verified Signed by: NITESH PANDEY Signing time: 8/18/2023 12:05:27 PM

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