Devendra Bhargav vs Smt. Vimla Rathore
2023 Latest Caselaw 12972 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                       SA No. 721 of 2022
                                    (DEVENDRA BHARGAV AND OTHERS Vs SMT. VIMLA RATHORE AND OTHERS)

                          Dated : 09-08-2023
                                Mr. Sameer Kumar Shrivastava, Advocate for the appellants.

                                Mr. Akshat Kumar Jain, Advocate for the respondents.

Learned counsel for the appellants prayed that this appeal be listed along with S.A. No. 1369 of 2019 as the matter involves common judgment and decree.

Learned counsel for the respondents opposed the prayer of learned

counsel for the appellants and submitted that present appeal is not required to be listed along with S.A. No. 1369 of 2019.

As prayed by learned counsel for the appellants, list the case along with S.A. No. 1369 of 2019 on 22nd of August, 2023 in "Top 10 of the List".

(SUNITA YADAV) JUDGE

AKS

Signature Not Verified Signed by: ALOK KUMAR Signing time: 10-Aug-23 12:30:12 PM