Bheru vs The State Of Madhya Pradesh
2023 Latest Caselaw 12969 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                       CRA No. 10078 of 2023
                                                  (BHERU Vs THE STATE OF MADHYA PRADESH)

                          Dated : 09-08-2023
                                  Shri K.K. Gupta, learned counsel for the appellant.

                                  Shri Gourav Singh Chohan, learned Govt. Advocate for the
                          respondent/State.

Office is directed to calculate the delay as per the true copy of the judgment dated 17.03.2023.

List in the next week.

                               (S. A. DHARMADHIKARI)                                       (PRANAY VERMA)
                                        JUDGE                                                  JUDGE




                          pn

Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 8/9/2023 3:52:18 PM