Madanlal vs Mohan Singh
2023 Latest Caselaw 12722 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 1442 of 2017 (MADANLAL Vs MOHAN SINGH AND OTHERS)

Dated : 07-08-2023 Parties through their counsel.

Shri Avinash Zargar, learned counsel for the petitioner prays for time to bring on record the judgment of our High Court as our High Court revisited its earlier decisions in regard to mutation on the basis of Will.

Let relevant decision be brought on record after considering rules framed

under Section 109 and 110 of MPLR Code.

He prays for 2 weeks' time to do the needful. List the matter after 2 weeks.

(VIVEK AGARWAL) JUDGE

RC

Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 8/8/2023 10:47:44 AM