Heera Lal vs The State Of M.P.
2023 Latest Caselaw 12716 MP

Citation : 2023 Latest Caselaw 12716 MP
Judgement Date : 7 August, 2023

Madhya Pradesh High Court

Heera Lal vs The State Of M.P. on 7 August, 2023

Author: Anuradha Shukla

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      CRA No. 2065 of 2003
                                                     (HEERA LAL Vs THE STATE OF M.P.)

                          Dated : 07-08-2023
                                Shri Pranay Gupta - Advocate for appellant.

                                Shri   B.     K.   Upadhyay       -   Deputy    Government   Advocate   for
                          respondent/State.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 8/11/2023 5:32:50 PM

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