Arvind Sharma vs The State Of Madhya Pradesh
2023 Latest Caselaw 12631 MP

                                                             1
                            IN     THE      HIGH COURT OF MADHYA PRADESH
                                                  AT GWALIOR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR
                                                ON THE 4 th OF AUGUST, 2023
                                           CRIMINAL REVISION No. 5345 of 2019

                           BETWEEN:-
                           ARVIND SHARMA S/O SHRI SHIVCHARAN SHARMA,
                           AGED ABOUT 30 YEARS, R/O GRAM JAMHORA, P.S.
                           ATER, HAL NIWASI K.K. EMPAYER WALI GALI, ATER
                           ROAD, BHIND (MADHYA PRADESH)

                                                                                         .....PETITIONER
                           (BY SHRI AMIT GOSWAMI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH INCHARGE
                                 POLICE STATION DEHAT, DISTRICT BHIND
                                 (MADHYA PRADESH)

                           2.    ABHIYOKTRI THROUGH POLICE STATION DEHAT,
                                 DISTRICT BHIND (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (BY SHRI SUSHANT TIWARI - PUBLIC PROSECUTOR)

                                 Th is revision coming on for hearing this day, th e court passed the

                           following:
                                                              ORDER

Learned counsel for the petitioner proposes to withdraw this revision for the reason that Session Trial No.147 of 2019 has been finally decided and judgment has been passed, therefore, this revision has become infructuous.

Prayer accepted.

Accordingly, this revision is dismissed.

Signature Not Verified Signed by: MONIKA SHARMA Signing time: 05-08-2023 10:48:03 AM

(SANJEEV S KALGAONKAR) JUDGE Monika

Signature Not Verified Signed by: MONIKA SHARMA Signing time: 05-08-2023 10:48:03 AM