Pradeep Rawat vs The State Of Madhya Pradesh
2023 Latest Caselaw 12630 MP

                                                             1
                            IN     THE      HIGH COURT OF MADHYA PRADESH
                                                  AT GWALIOR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR
                                                ON THE 4 th OF AUGUST, 2023
                                            CRIMINAL REVISION No. 677 of 2020

                           BETWEEN:-
                           1.    PRADEEP RAWAT S/O SHRI LAKHAN SINGH
                                 RAWAT, AGED ABOUT 28 YEARS, OCCUPATION:
                                 KARSHI, R/O GRAM KARMAI, P.S TENDUA,
                                 DISTRICT SHIVPURI (MADHYA PRADESH)

                           2.    DILIP RAWAT S/O SHRI LAKHAN SINGH RAWAT,
                                 AGED ABOUT 24 YEARS, OCCUPATION: KRISHI,
                                 R/O GRAM KARMAI, PS TENDUA, SHIVPURI
                                 (MADHYA PRADESH)

                                                                                        .....PETITIONERS
                           (BY SHRI B.K. SHARMA - ADVOCATE)

                           AND
                           THE STATE OF MADHYA PRADESH INCHARGE POLICE
                           STATION TENDUA, DISTRICT SHIVPURI (MADHYA
                           PRADESH)

                                                                                       .....RESPONDENTS
                           (BY SHRI SUSHANT TIWARI - PUBLIC PROSECUTOR)

                                 Th is revision coming on for hearing this day, th e court passed the
                           following:
                                                              ORDER

Learned counsel for the petitioners proposes to withdraw this revision for the reason that Session Trial No.141 of 2019 has been finally decided and judgment has been passed, therefore, this revision has become infructuous.

Prayer accepted.

Accordingly, this revision is dismissed.

Signature Not Verified Signed by: MONIKA SHARMA Signing time: 05-08-2023 10:48:03 AM

(SANJEEV S KALGAONKAR) JUDGE Monika

Signature Not Verified Signed by: MONIKA SHARMA Signing time: 05-08-2023 10:48:03 AM