Smt Jayshri Yogi vs Paras Yogi
2023 Latest Caselaw 12537 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                      CRR No. 1505 of 2023
                                                     (SMT JAYSHRI YOGI Vs PARAS YOGI)

                           Dated : 03-08-2023
                                 Shri Jitendra Singh Kushwah- Advocate for the petitioner.

                                 None for the respondent.

Learned counsel for the revision/petitioner submits that petitioner is ready to comply with the directions passed by learned District Judge, Lateri in judgment dated 18.01.2023 subject to counseling and assurance by respondent.

Both the parties shall remain present before this Court on 17.08.2023.

List this case on 17.08.2023.

(SANJEEV S KALGAONKAR) JUDGE

Avi

Signature Not Verified Signed by: AVINASH BHARGAV Signing time: 04-08-2023 10:32:13 AM