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Surendra Singh vs Ramveer Singh
2023 Latest Caselaw 6909 MP

Citation : 2023 Latest Caselaw 6909 MP
Judgement Date : 27 April, 2023

Madhya Pradesh High Court
Surendra Singh vs Ramveer Singh on 27 April, 2023
Author: Deepak Kumar Agarwal
                                   1
 IN        THE    HIGH COURT OF MADHYA PRADESH
                        AT GWALIOR
                          BEFORE
       HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL
                       ON THE 27 th OF APRIL, 2023
                 MISC. CRIMINAL CASE No. 5159 of 2016

BETWEEN:-
SURENDRA SINGH S/O SHRI RAM SAHAY SINGH, AGED
ABOUT 36 YEARS, R/O MADONAGAR COLONMY M.P.
CURRENT ADD. VIKASH NAGAR RAJGARH JHANSI
(UTTAR PRADESH)

                                                                 .....APPLICANT
(BY SHRI CHANDRA PRATAP SINGH - ADVOCATE)

AND
RAMVEER SINGH S/O SHRI BHAGWAN SINGH
OCCUPATION PROPRIETOR SITARAM BHARAT GAS
AGENCY, BANDHA ROAD GOHAD BHIND (MADHYA
PRADESH)

                                                               .....RESPONDENT
(BY SHRI KESHAV PATHAK - ADVOCATE FOR THE RESPONDENT)

      This application coming on for hearing this day, the court passed the
following:
                                    ORDER

In view of evidence adduced by the petitioner, the impugned judgment requires reconsideration, hence by allowing this petition filed under Section 378 (4) of CrPC, the leave to appeal, as prayed against the acquittal of respondent is granted.

Accordingly, present petition stands disposed of. Now office is directed to register this matter as Criminal Appeal. Let bailable warrants in sum of Rs. 10,000/- (Rs. Ten Thousand Only) be issued against respondent for his presence before Principal Registrar of this Court on a date to be fixed by the

office.

(DEEPAK KUMAR AGARWAL) JUDGE Adnan ADNAN Digitally signed by ADNAN HUSAIN ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA

HUSAIN PRADESH BENCH GWALIOR, 2.5.4.20=43f3ff8f444225f9f0d9c30497105abb80e91238 ac53cf96a7b005e256158275, postalCode=474001, st=Madhya Pradesh, serialNumber=922E3DC382E0127257CE0DCC4E29CD4

ANSARI 10E0BF39FAB6AA6DCB81675BB2AF2DFCF, cn=ADNAN HUSAIN ANSARI Date: 2023.04.27 15:45:59 +05'30'

 
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