Nikki @ Rajkumar Maurya (Balmik) vs The State Of Madhya Pradesh
2023 Latest Caselaw 6908 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    MCRC No. 15906 of 2023
                                   (NIKKI @ RAJKUMAR MAURYA (BALMIK) Vs THE STATE OF MADHYA PRADESH)

                          Dated : 27-04-2023
                                Shri Ayush Shivhare - Advocate for the applicant.

                                Ms. Shikha Baghel - Panel Lawyer for the respondent/State.

Counsel for the applicant prays for and is granted a week's time to file judgment of cases in which the applicant has been acquitted.

List this matter after a week.

(NANDITA DUBEY) JUDGE

b

Signature Not Verified Signed by: BHARTI GADGE Signing time: 4/27/2023 4:56:56 PM