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Vinod Kumar Kushwah vs The State Of Madhya Pradesh
2023 Latest Caselaw 6822 MP

Citation : 2023 Latest Caselaw 6822 MP
Judgement Date : 26 April, 2023

Madhya Pradesh High Court
Vinod Kumar Kushwah vs The State Of Madhya Pradesh on 26 April, 2023
Author: Anand Pathak
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 9087 of 2023
                                (VINOD KUMAR KUSHWAH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 26-04-2023
                                  Shri Shekhar Sharma - Advocate for the petitioner.

                                  Ms. Gulabkali Patel - Government Advocate for the respondents/State.

Learned counsel for the petitioner referred judgment passed by Apex Court in Civil Appeal No.2471/2023 on 11.04.2023 The Director (Admn. and HR) KPTCL & Ors. Vs. C.P. Mundinamani & Ors whereby issue in respect

of grant of increment has been decided.

Learned Government Advocate for the respondents/State sought time to seek instructions.

List the case in the next week.

(ANAND PATHAK) JUDGE

AT

Signature Not Verified Signed by: APARNA TIWARI Signing time: 4/27/2023 10:32:57 AM

 
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