Mp State Cooperative Oilseed ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 6727 MP

                                             1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT JABALPUR
                                       WA No. 433 of 2023
    (MP STATE COOPERATIVE OILSEED GROWERS FEDERATION LIMITED (OILFED) TECHNICAL AND NON
                TECHNICAL EMPLOYE Vs THE STATE OF MADHYA PRADESH AND OTHERS)

     Dated : 25-04-2023
                 Shri A.P. Shroti - Advocate for appellant.

                 For the reason assigned, I.A. No. 5142 of 2023 is allowed. The appellant
    is exempted from filing certified copy of the judgment.
                 Shri Ritwik Parashar - Government Advocate takes notice for
    respondents No. 1,2,3 and 5.

Shri Aditya Khandekar - Advocate appears for respondent No.4. Admit.

Post along with W.A. No.178 of 2023.

              (RAVI MALIMATH)                                       (VISHAL MISHRA)
                CHIEF JUSTICE                                            JUDGE

    MSP

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2023.04.26 16:13:45 +05'30'