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Balveer Singh vs Ram Sevak
2023 Latest Caselaw 6669 MP

Citation : 2023 Latest Caselaw 6669 MP
Judgement Date : 25 April, 2023

Madhya Pradesh High Court
Balveer Singh vs Ram Sevak on 25 April, 2023
Author: Sunita Yadav
                                                                      1

                                IN THE HIGH COURT OF MADHYA PRADESH

                                                        AT G WA L I O R
                                                                BEFORE
                                         HON'BLE SMT. JUSTICE SUNITA YADAV

                                                  ON THE 25th OF APRIL, 2023

                                                  MISC. APPEAL No. 377 of 2014

                          BETWEEN:-
                          BALVEER SINGH S/O SHRI SITARAM, AGED ABOUT 25
                          YEARS, OCCUPATION: NOTHING HOUSE OF HARI SINGH,
                          GOSPURA NO.1, HAZEERA (MADHYA PRADESH)
                                                                                               .....APPELLANT
                          (BY MR. RAMESH PRASAD GUPTA - ADVOCATE)

                          AND
                             RAM SEVAK S/O SHRI SIYARAM CHAUHAN, AGED
                             ABOUT 39 YEARS, OCCUPATION: DRIVER OF CAINTER
                          1.
                             NO. M.P.-07-GA-2278 SHINDE KI CHAWNI, TALAIYA,
                             LASHKAR (MADHYA PRADESH)
                             SITARAM CHAUHAN S/O SHRI HARVILAS LAXMAN
                          2. TALAIYA,SHINDE KI CHAWNI LASHKAR (MADHYA
                             PRADESH)
                             DIVISIONAL MANAGER SHRI RAM GENERAL
                          3. INSURANCE CO.LTD. E-8 INDUSTRIAL AREA SITAPUR
                             (RAJASTHAN)
                                                                                            .....RESPONDENTS
                          (MR. BAL KRISHNA AGRAWAL - ADVOCATE FOR
                          RESPONDENT NO. 3 - INSURANCE COMPANY)
                          -----------------------------------------------------------------------------------------

                                 This appeal coming on for orders this day, the court passed the

                          following:

                                                              JUDGMENT

In view of the order passed today in connected M.A. No. 379 of

Signature Not Verified Signed by: ALOK KUMAR Signing time: 28-Apr-23 6:22:58 PM

2014 (Shriram General Insurance Co. Ltd. vs. Balveer Singh & Ors.), in

which compensation amount awarded by learned claims tribunal vide

impugned award dated 12.2.2014 has been reduced, present miscellaneous

appeal filed by the appellant / claimant for enhancement of the

compensation amount stands dismissed.

(SUNITA YADAV) JUDGE AKS

Signature Not Verified Signed by: ALOK KUMAR Signing time: 28-Apr-23 6:22:58 PM

 
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