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Smt. Hirabai vs Nitin Kumar Tiwari
2023 Latest Caselaw 6631 MP

Citation : 2023 Latest Caselaw 6631 MP
Judgement Date : 24 April, 2023

Madhya Pradesh High Court
Smt. Hirabai vs Nitin Kumar Tiwari on 24 April, 2023
Author: Arun Kumar Sharma
                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         SA No. 1329 of 2021
                                         (SMT. HIRABAI AND OTHERS Vs NITIN KUMAR TIWARI AND OTHERS)

                          Dated : 24-04-2023
                                   Shri Jaideep J. Sirpurkar - Advocate for the appellants.

                                   Shri Rajesh Sharma - Panel Lawyer for the respondent No.8/State.

Let record of RCA No. 300024/2014 decided by Third Additional District Judge, Seoni, vide judgment dated 23/01/2021 be called for.

List in the week commencing 01/05/2023.

(ARUN KUMAR SHARMA) JUDGE

vkv /-

Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 4/25/2023 5:11:31 PM

 
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