Kailash Yadav vs Sanjay Yadav
2023 Latest Caselaw 6629 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        MP No. 269 of 2023
                                               (KAILASH YADAV Vs SANJAY YADAV AND OTHERS)

                          Dated : 24-04-2023
                                 Shri Devendra Kumar Tripathi - Advocate for the petitioner.

                                 Shri Krishna Kumar Bassi- Advocate for respondent No.1.

List this matter in the next week. In the meantime, the parties are directed to come with respective judgment and rules relevant to decide the issue involved int his case.

Though the State is not party, but Shri Kekre is directed to ascertain as to whether the record as directed on earlier occasion has been received or not.

(SANJAY DWIVEDI) JUDGE

ac/-

Signature Not Verified Signed by: ANIL CHOUDHARY Signing time: 4/25/2023 11:05:11 AM