Bhura vs The State Of Madhya Pradesh
2023 Latest Caselaw 6507 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT INDORE
                                                     CRA No. 1561 of 2022
                                                (BHURA Vs THE STATE OF MADHYA PRADESH)

                          Dated : 21-04-2023
                                Shri S.K. Meena,learned counsel for the appellant.

                                Shri Harshlata Soni, learned GA for the respondent/State.

Learned counsel for the State prays for and is granted time to go through the judgment as the learned counsel for the appellant has submitted that the involvement of the appellant has not been discussed in the impugned judgment.

Prayer is allowed.

List the case in the next week.

(SUBODH ABHYANKAR) JUDGE

VS

Signature Not Verified Signed by: VARSHA SINGH Signing time: 4/21/2023 7:13:20 PM