Ramchandra S/O Motilal Sen ... vs Smt. Rameshwari Devi
2023 Latest Caselaw 6505 MP

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                            SA No. 145 of 2023
                                (RAMCHANDRA S/O MOTILAL SEN DECEASED THROUGH LRS. HARIPRASAD AND OTHERS Vs SMT.
                                                         RAMESHWARI DEVI AND OTHERS)

                           Dated : 21-04-2023
                                    Shri Sameer Anant Athawale, learned counsel for the appellant.

                                    Shri Kushagra Jain, learned Govt. Advocate for the respondent

No.3/State.

The office is directed to examine as to whether against the impugned judgment and decree any appeal has been preferred by the State of M.P.,

respondent No.3.

List the matter after four weeks. I.R. to continue till the next date of hearing.

(PRANAY VERMA) JUDGE

ns

Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 24-04-2023 09:50:38