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Deepak Soni vs Smt Manjubala Jain ( Dead) Through ...
2023 Latest Caselaw 6503 MP

Citation : 2023 Latest Caselaw 6503 MP
Judgement Date : 21 April, 2023

Madhya Pradesh High Court
Deepak Soni vs Smt Manjubala Jain ( Dead) Through ... on 21 April, 2023
Author: Arun Kumar Sharma

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1009 of 2023 (DEEPAK SONI Vs SMT MANJUBALA JAIN ( DEAD) THROUGH LEGAL REPRESENTATIVES AND OTHERS)

Dated : 21-04-2023 Mr. Rakesh Pandey - Advocate for appellant.

Mr. Ajay Kumar Nanda - Advocate for caveator.

Heard on I.A. No.5874/2023, an application under Order 41 Rule 5 of CPC read with 151 of CPC .

Subject to depositing 50 % of the decreetal amount with interest by the

appellant within one month from today, the effect and operation of the judgment and decree dated 31/01/2023 passed in R.C.S.B No. 500015/2015 shall remain stayed till the next date of hearing.

Let record of the Court below be called for. List immediately after receipt of the record. Certified copy as per rules.

(ARUN KUMAR SHARMA) JUDGE

julie

Signature Not Verified Signed by: JULIE SINGH Signing time: 4/25/2023 11:40:09 AM

 
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