Ramcharan @ Ramu & Ors. vs Shyamlal & Ors.
2023 Latest Caselaw 6337 MP

Citation : 2023 Latest Caselaw 6337 MP
Judgement Date : 19 April, 2023

Madhya Pradesh High Court

Ramcharan @ Ramu & Ors. vs Shyamlal & Ors. on 19 April, 2023

Author: Gurpal Singh Ahluwalia

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                            SA No. 501 of 2000
                                       (RAMCHARAN @ RAMU & ORS. AND OTHERS Vs SHYAMLAL & ORS. AND OTHERS)

                          Dated : 19-04-2023
                                 Shri Ravish Agrawal - Senior Advocate with Smt. Sanjana Sahani -

                          Advocate for the appellants.
                                 None for the respondents though the case was called twice.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

shubhankar

Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 19-Apr-23 6:49:05 PM

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