Virendra Ahirwar vs M.P. Housing Board Division Sagar
2023 Latest Caselaw 6329 MP

Citation : 2023 Latest Caselaw 6329 MP
Judgement Date : 19 April, 2023

Madhya Pradesh High Court

Virendra Ahirwar vs M.P. Housing Board Division Sagar on 19 April, 2023

Author: Gurpal Singh Ahluwalia

                                      1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT JABALPUR
                                FA No. 186 of 2000
                 (VIRENDRA AHIRWAR Vs M.P. HOUSING BOARD DIVISION SAGAR)

Dated : 19-04-2023
         Shri Manish Kumar Verma- Advocate for the appellants.

         None for the respondents.

Arguments heard. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

ashish ASHISH KUMAR LILHARE 2023.04.20 18:56:16 +05'30'

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