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Madhav Prasad Trivedi vs Bhoopat(Dead) Through Lrs ...
2023 Latest Caselaw 6328 MP

Citation : 2023 Latest Caselaw 6328 MP
Judgement Date : 19 April, 2023

Madhya Pradesh High Court
Madhav Prasad Trivedi vs Bhoopat(Dead) Through Lrs ... on 19 April, 2023
Author: Gurpal Singh Ahluwalia

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 426 of 2002 (MADHAV PRASAD TRIVEDI Vs BHOOPAT(DEAD) THROUGH LRS BHAGWAN DAS AND OTHERS)

Dated : 19-04-2023 Shri Pranay Gupta - Advocate for the appellant.

Heard on I.A. No. 4380/2023, an application for issuing appropriate direction.

By this application, the appellant has prayed for direction to the SDO Bunda (Sagar) to proceed with the trial of Case No. 12/2014 (under Section 145

of Cr.P.C.) and to pass final order within 45 days.

The present appeal is pending. In the light of the judgment passed by the Apex Court in the case of Ram Sumer Puri Mahant v. State of U.P., reported in AIR 1985 SC 472 no such direction can be issued.

Accordingly, I.A. No. 4380/2023 is hereby dismissed.

(G.S. AHLUWALIA) JUDGE

PB

Signature Not Verified SAN

Digitally signed by PRADYUMNA BARVE Date: 2023.04.20 18:14:00 IST

 
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