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The State Of Madhya Pradesh vs Ravindra Jatav
2023 Latest Caselaw 6259 MP

Citation : 2023 Latest Caselaw 6259 MP
Judgement Date : 18 April, 2023

Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ravindra Jatav on 18 April, 2023
Author: Rohit Arya
                                   1
 IN     THE      HIGH COURT OF MADHYA PRADESH
                       AT GWALIOR
                          BEFORE
             HON'BLE SHRI JUSTICE ROHIT ARYA
                             &
       HON'BLE SHRI JUSTICE SATYENDRA KUMAR SINGH
                      ON THE 18 th OF APRIL, 2023
                  CRIMINAL APPEAL No. 5262 of 2023

BETWEEN:-
STATE OF MADHYA PRADESH THROUGH POLICE
STATION MORAR, DISTRICT GWALIOR (MADHYA
PRADESH)

                                                                .....APPELLANT
(BY SHRI A.K. NIRANKARI - PUBLIC PROSECUTOR)

AND
RAVINDRA JATAV S/O LATE JAGDEESH JATAV, AGED
26 YEARS, R/O HARKHEDA SIROL, DISTRICT GWALIOR
(MADHYA PRADESH)

                                                              .....RESPONDENT


      Th is appeal coming on for admission this day, JUSTICE ROHIT
ARYA passed the following:
                                    ORDER

Heard on IA. 6782 of 2023, which is an application under Section 378(3) Cr.P.C., moved on behalf of State against the judgment dated 22/12/2022 passed by Special Judge, Protection of Children from Sexual Offences Act and Thirteenth Additional Sessions Judge, Gwalior in Special Sessions Trial No.88/2020 seeking leave to appeal.

In the light of the findings of the Trial Court, which are based on critical evaluation of the evidence on record, conclusion of acquittal drawn in favour of

the respondent particularly in view of paragraphs 18, 23 and 38 of the impugned judgment is found to be impregnable as neither there is any illegality nor irregularity in the findings so recorded.

Accordingly, IA No.6782 of 2023 is rejected.

Consequently, the present appeal is dismissed.




  (ROHIT ARYA)                                      (SATYENDRA KUMAR SINGH)
     JUDGE                                                   JUDGE
yog




                             YOGESH VERMA
                             2023.04.19
          VALSALA
          VASUDEVAN
          2018.10.26
          15:14:29 -07'00'
                             13:57:45 +05'30'
 

 
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