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Kunwar Singh Tekam vs The State Of Madhya Pradesh
2023 Latest Caselaw 6250 MP

Citation : 2023 Latest Caselaw 6250 MP
Judgement Date : 18 April, 2023

Madhya Pradesh High Court
Kunwar Singh Tekam vs The State Of Madhya Pradesh on 18 April, 2023
Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 523 of 2012 (KUNWAR SINGH TEKAM Vs THE STATE OF MADHYA PRADESH)

Dated : 18-04-2023 Judgment delivered, signed and dated separately.


                            (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                               JUDGE                                            JUDGE

                          DPS




Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 21-Apr-23 2:24:28 PM

 
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