Gayaprasad (Dead) Through Lrs ... vs Kishorilal (Dead) Through Lrs (I) ...
2023 Latest Caselaw 6212 MP

                                               1
                IN         THE    HIGH COURT OF MADHYA PRADESH
                                        AT GWALIOR
                                              BEFORE
                                 HON'BLE SMT. JUSTICE SUNITA YADAV
                                      ON THE 18 th OF APRIL, 2023
                                     FIRST APPEAL No. 70 of 2002

              BETWEEN:-
              1.      GAYAPRASAD (DEAD) THROUGH LRS

              1(a). SMT. VAIKUNTHI BAI, WD/O LATE SHRI GAYA
                    PRASAD

                      1(b) RAMSHREE W/O LATE SHRI GAYA PRASAD
                      CHANDOKHAR THASIL GOHAD, DIST. BHIND
                      (MADHYA PRADESH)

              1(c)    BRIJMOHAN SHARMA S/O LATE SHRI GAYA
                      PR ASAD CHANDOKHAR THASIL GOHAD, DIST.
                      BHIND (MADHYA PRADESH)

              1(d). RAMESHANKAR SHARMA S/O LATE SHRI GAYA
                    PR ASAD CHANDOKHAR THASIL GOHAD, DIST.
                    BHIND (MADHYA PRADESH)

              1(e). BRIJ KOSHORE SHARMA S/O LATE SHRI GAYA
                    PR ASAD CHANDOKHAR THASIL GOHAD, DIST.
                    BHIND (MADHYA PRADESH)

              1(f).   OM PRAKASH SHARMA S/O LATE SHRI GAYA
                      PR ASAD CHANDOKHAR THASIL GOHAD, DIST.
                      BHIND (MADHYA PRADESH)

              1(g). RADHESHYAM SHARMA S/O LATE SHRI GAYA
                    PR ASAD CHANDOKHAR THASIL GOHAD, DIST.
                    BHIND (MADHYA PRADESH)

              1(h). SMT. MITHLESH W/O DSHRI RAMSEWAK R/O.
                    GANDHI COLONY, DIST. MORENA (MADHYA
                    PRADESH)

              1(i).   SMT. KISHORI DEVI W/O SHRI OM PRAKASH R/O
Signature Not VerifiedVILL. PATLESHWAR THASIL ARON DIST. GUNA
Signed by: SANJAY     (MADHYA PRADESH)
NAMDEORAO DURGEKAR
Signing time: 20-04-2023
11:23:03 AM
              1(j).   SMT.   MIRABAI    W/O   KEDAR   PRASAD VILL.
                                                2
                      BABRIPURA THASIL       AMBAH DIST. MORENA
                      (MADHYA PRADESH)

              1(k). SMT. SAVITRI W/O SHRI RAJESH, R/O VILL.
                    SIRSODA THASIL GOHAD     , DIST. BHIND
                    (MADHYA PRADESH)

              2.      SARNAM SINGH S/O SHRI GANESHRAM, AGED
                      ABOUT 66 YEARS, VILL. CHAPRA AT PRE.
                      CHOUKHATTA GOHAD, DIST. BHIND (MADHYA
                      PRADESH)

              3.      NARESH KUMAR SHARMA S/O SHRI MADHO
                      PRASAD SHARMA, AGED ABOUT 39 YEARS,
                      OCCUPATION: AGRICULTURIST VILL. BHAGWASA
                      PARGANA GOHAD, DIST. BHIND (MADHYA
                      PRADESH)

                                                                   .....APPELLANTS
              (SHRI HARISH DIXIT-LEARNED COUNSEL FOR THE APPELLANTS) .

              AND
              1.      KISHORILAL (DEAD) THROUGH LRS.

                      1(i) MAYA DEVI Wd/O KISHORILAL, AGED ABOUT
                      70 YEARS, SADAR BAJAR GOHAD, DIST. BHIND
                      (MADHYA PRADESH)

              1(ii). DARSHANLAL S/O SHRI KISHORILAL, AGED
                     ABOUT 46 YEARS, CHOUKHATTA GOHAD, DIST.
                     BHIND (MADHYA PRADESH)

              1(iii). DWARIKA PRASAD S/O SHRI KISHORILAL, AGED
                      ABOUT 38 YEARS, CHOUKHATTA GOHAD, DIST.
                      BHIND (MADHYA PRADESH)

              1(iv). SHYAM PRASAD S/O SHRI KISHORILAL, AGED
                     ABOUT 34 YEARS, CHOUKHATTA GOHAD, DIST.
                     BHIND (MADHYA PRADESH)

              1(v). NARMADA DEVI W/O SHRI JAYPRAKASH GARG
                    D/O KISHORILAL SADAR BAZAR GOHAD, DIST.
                    BHIND (MADHYA PRADESH)

               1(vi). KRISHNA DEVI W/O SHRI SANTOSH MITTAL D/O
Signature Not VerifiedKISHORILAL BHAGWATI FURNITURE PANI KI
Signed by: SANJAY     TANKI KAMLA NAGAR., AGRA (UTTAR PRADESH)
NAMDEORAO DURGEKAR
Signing time: 20-04-2023
11:23:03 AM
              2.      JAGDISH   S/O   SHRI   MAYACHANDRA,   AGED
                                       3
                 ABOUT 48 YEARS, CHOUKHATTA GOHAD, DIST.
                 BHIND (MADHYA PRADESH)

           3.    MANTILAL (DEAD) THROUGH LRS.

                 3(i) SHANTI DEVI W/O MANTILAL, AGED ABOUT 65
                 YEAR S , CHOUKHATTA GOHAD, DIST.      BHIND
                 (MADHYA PRADESH)

           3(ii). MOHANLAL S/O SHRI MANTILAL, AGED ABOUT
                  53 YEARS, CHOUKHATTA GOHAD, DIST. BHIND
                  (MADHYA PRADESH)

           3(iii). KAILASH CHANDRA S/O SHRI MANTILAL, AGED
                   ABOUT 44 YEARS, CHOUKHATTA GOHAD, DIST.
                   BHIND (MADHYA PRADESH)

           3(iv). RAMPRAKASH S/O SHRI MANTILAL, AGED
                  ABOUT 38 YEARS, CHOUKHATTA GOHAD, DIST.
                  BHIND (MADHYA PRADESH)

           3(v). RAKESH CHANDRA S/O SHRI MANTILAL, AGED
                 ABOUT 33 YEARS, CHOUKHATTA GOHAD, DIST.
                 BHIND (MADHYA PRADESH)

           3(vi). PRADEEP KUMAR S/O SHRI MANTILAL, AGED
                  ABOUT 33 YEARS, CHOUKHATTA GOHAD, DIST.
                  BHIND (MADHYA PRADESH)

           3(vii). SHASHI DEVI W/O SHRI MAHESH CHANDRA
                   MODY D/O MANTILAL MODY HOUSE SIKARWARI
                   BAZAR, DIST. MORENA (MADHYA PRADESH)

           3(viii). SUMAN DEVI W/O SHRI NARESH CHANDRA D/O
                    M A N T I L A L KILA GATE GALLA MANDIR
                    LASHKAR, DIST. GWALIOR (MADHYA PRADESH)

           4.    STATE OF MADHYA PRADESH                THROUGH
                 COLLECTOR,  DISTRICT BHIND              (MADHYA
                 PRADESH)

           5.    A.K. SHIVHARE SDO GOHAD, DISTRICT BHIND
                 (MADHYA PRADESH)

           6.        TEHSILDAR GOHAD, DISTRICT BHIND (MADHYA
                     PRADESH)
Signature Not Verified
Signed by: SANJAY
NAMDEORAO DURGEKAR
                 7.
Signing time: 20-04-2023 SUPERINTENDENT       OF     POLICE POLICE
11:23:03 AM
                 HEADQUARTERS,            DISTRICT BHIND (MADHYA
                                                4
                      PRADESH)

                                                                     .....RESPONDENTS
              (SHRI SANTOSH AGRAWAL, LEARNED COUNSEL FOR THE
              RESPONDENT) .
              ( SHRI R.K.AWASTHI - GOVERNMENT ADVOCATE APPEARING ON
              BEHALF OF ADVOCATE GENERAL).

                      This appeal coming on for pronouncement of judgment on this day,
             the court passed the following:
                                               JUDGMENT

(SUNITA YADAV) JUDGE Durgekar

Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 20-04-2023 11:23:03 AM