Kamta Prasad Gupta And Ors. vs The State Of M.P.
2023 Latest Caselaw 6160 MP

Citation : 2023 Latest Caselaw 6160 MP
Judgement Date : 17 April, 2023

Madhya Pradesh High Court

Kamta Prasad Gupta And Ors. vs The State Of M.P. on 17 April, 2023

Author: Rajendra Kumar (Verma)

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 1913 of 2004
                                        (KAMTA PRASAD GUPTA AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 17-04-2023
                                   None for the appellants.

                                   Shri Anand Shukla - Panel Lawyer for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Satna is directed to appoint a

Mediator placed at Satna.

Registry is directed to send copy of impugned judgment and other relevant documents to P.D.J., Satna.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 4/18/2023 2:17:41 PM

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