Bharat Singh vs State Of M.P.
2023 Latest Caselaw 6081 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                       CRR No. 996 of 2007
                                                      (BHARAT SINGH Vs STATE OF M.P.)

                          Dated : 13-04-2023
                                   Smt. Uma Kushwah- learned counsel for the applicant.

                                   Shri Pawan Singh Raghuvanshi, learned counsel for the respondent-

State.

Learned counsel for the applicant seeks for and is granted time to produce the applicant before this Court on 18th April, 2023, otherwise this Court shall pass a final order after perusing the records and judgment of the

Courts below.

(DEEPAK KUMAR AGARWAL) JUDGE

MKB

Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 4/13/2023 5:52:00 PM