Smt. Sumaiya Sajjad vs Kailash Jain
2023 Latest Caselaw 6004 MP

Citation : 2023 Latest Caselaw 6004 MP
Judgement Date : 12 April, 2023

Madhya Pradesh High Court

Smt. Sumaiya Sajjad vs Kailash Jain on 12 April, 2023

Author: Gurpal Singh Ahluwalia

                                               1
                       IN THE HIGH COURT OF MADHYA PRADESH
                                    AT JABALPUR
                                          FA No. 94 of 2017
                        (SMT. SUMAIYA SAJJAD AND OTHERS Vs KAILASH JAIN AND OTHERS)

    Dated : 12-04-2023
              Shri Amit Khatri - Advocate for the appellants.

              Shri Surya Pratap Singh Rai - Advocate for respondents No.1, 2, 3, 4

and 5.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Shanu Digitally signed by SHANU RAIKWAR Date: 2023.04.12 18:35:30 +05'30'

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