Priya @ Priyanka vs The State Of Madhya Pradesh
2023 Latest Caselaw 5890 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4111 of 2023 (PRIYA @ PRIYANKA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

Dated : 11-04-2023 Ms. Sonali Rajoria - Advocate for appellant.

Shri Rahul Solanki - Government Advocate for State. Appellant has filed copy of the judgment duly signed by Presiding Officer, therefore, there is no need to file certified copy of the impugned judgment.

Let record of the court below be requisitioned.

List after six weeks.

(ANIL VERMA) JUDGE

BDJ

Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 12-04-2023 10:53:28