Kamlu Alias Kamlesh Dheemer vs The State Of Madhya Pradesh
2023 Latest Caselaw 5888 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 5873 of 2021
                                 (KAMLU ALIAS KAMLESH DHEEMER Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 11-04-2023
                                  Shri Madan Singh - Advocate for the appellant.

                                  Shri Yogesh Dhande - Government Advocate for the respondent/State.

As prayed by Shri Madan Singh, learned counsel for the appellant, list after a week to enable him to file the judgment of co-accused/Hakam Singh Thakur which is mentioned in Para-2 of the impugned judgment.

List after a week.

                               (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                  JUDGE                                            JUDGE

                          HK




Signature Not Verified
Signed by: HIMANSHU
KOSHTA

Signing time: 4/12/2023 1:06:15 PM