Jagdish vs The State Of M.P.
2023 Latest Caselaw 5883 MP

Citation : 2023 Latest Caselaw 5883 MP
Judgement Date : 11 April, 2023

Madhya Pradesh High Court

Jagdish vs The State Of M.P. on 11 April, 2023

Author: Rajendra Kumar (Verma)

                                                                           1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                   CRA No. 1709 of 1997
                                                                   (JAGDISH Vs THE STATE OF M.P.)

                                     Dated : 11-04-2023
                                               Shri Manish Datt - Sr. Advocate with Shri Dhiraj Tiwari -

                                     Advocate and Shri Anurag Shivhare - Advocate through Legal Aid for
                                     the appellant.
                                               Shri C.M. Tiwari - Government Advocate for the respondent/State.

Judgment passed separately.

Signed and dated.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2023.04.13 10:33:10 IST

Download the LatestLaws.com Mobile App