Jagdish Jaroliya vs Smt. Arti Jaroliya
2023 Latest Caselaw 5793 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        FA No. 249 of 2022
                                                 (JAGDISH JAROLIYA Vs SMT. ARTI JAROLIYA)

                          Dated : 10-04-2023
                                 Shri Arvind Soni - Advocate for the appellant.

                                 Shri Rakesh Kesharwani - Advocate for the respondent.

As jointly prayed, the matter is adjourned for two weeks to enable the parties to file an appropriate affidavit in consonance with recent judgment of Supreme Court in the case of Rajnesh Vs. Neha and another reported in

2021 (2) SCC 324.

List the matter after two weeks.

                              (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                                 JUDGE                                              JUDGE

                          R




Signature Not Verified
Signed by: ROSHNI SINGH
Signing time: 11-Apr-23
11:06:51 AM