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Ashok Joshi vs Manoj Kumar
2023 Latest Caselaw 5792 MP

Citation : 2023 Latest Caselaw 5792 MP
Judgement Date : 10 April, 2023

Madhya Pradesh High Court
Ashok Joshi vs Manoj Kumar on 10 April, 2023
Author: Sunita Yadav
                                                     1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT GWALIOR
                                             MP No. 1636 of 2023
                                     (ASHOK JOSHI Vs MANOJ KUMAR AND OTHERS)

              Dated : 10-04-2023
                      Shri Anand Kumar Gupta, learned counsel for the Petitioner .

                      As informed by the registry, service of notice on the respondents is still

awaited.

Case be listed for hearing on Monday(17/04/2023). Till then, learned trial Court shall not pass final judgment. Certified copy as per rules.

(SUNITA YADAV) JUDGE

Durgekar

Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 10-04-2023 05:46:39 PM

 
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