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Madhya Pradesh Special Police ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 5788 MP

Citation : 2023 Latest Caselaw 5788 MP
Judgement Date : 10 April, 2023

Madhya Pradesh High Court
Madhya Pradesh Special Police ... vs The State Of Madhya Pradesh on 10 April, 2023
Author: Sheel Nagu

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10739 of 2017 (SPECIAL POLICE ESTABLISHMENT REWA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

WP/00693/2018, WP/16496/2020, WP/16500/2020, WP/01496/2021, WP/01591/2021, WP/04170/2021, WP/14001/2021, WP/22253/2021, WP/02364/2022, WP/07536/2022, WP/08230/2022, WP/12010/2022 Dated : 10-04-2023 Parties through their counsel.

It is informed that arguing counsel on behalf of prosecuting agency is unavailable.

List after a week.

The counsel for the prosecution is also directed to inform this Court about the present status of the SLP filed by the prosecuting agency against the judgment rendered in W. P. No.13446/2022 (The State of M.P. vs. Sandeep Kumar Lohani and others).




                             (SHEEL NAGU)                                             (VIRENDER SINGH)
                                 JUDGE                                                     JUDGE

                          Loretta




Signature Not Verified
Signed by: MRS. LORETTA
RAJ
Signing time: 4/11/2023
10:40:50 AM
 

 
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