Rajesh Bhujbal vs The State Of Madhya Pradesh
2023 Latest Caselaw 5774 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 120 of 2006 (RAJESH BHUJBAL Vs THE STATE OF MADHYA PRADESH)

Dated : 10-04-2023 Parties through their counsel.

This revision is filed against the impugned judgment dated 10.01.2006 in CRA No.41/2005 by the Court of Additional District Judge, Burhanpur. The said order is passed by me.

Therefore, list this matter before appropriate Bench.

(RAJENDRA KUMAR (VERMA)) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 4/11/2023 3:50:19 PM