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B.M. Agrawal vs L.K. Tripathi
2023 Latest Caselaw 5513 MP

Citation : 2023 Latest Caselaw 5513 MP
Judgement Date : 3 April, 2023

Madhya Pradesh High Court
B.M. Agrawal vs L.K. Tripathi on 3 April, 2023
Author: Chief Justice
                                                             1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    CONC No. 302 of 2021
                                                    (B.M. AGRAWAL Vs L.K. TRIPATHI)

                         Dated : 03-04-2023
                               Shri Anil Lala - Advocate for petitioner.

                               Shri Umesh Shrivastava - Advocate for respondent.

The accused is present in the Court. Heard arguments. Judgment reserved.

(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE

AM

Signature Not Verified Signed by: ANINDYA SUNDAR MUKHOPADHYAY Signing time: 4/5/2023 4:44:13 PM

 
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