Smt. Mithilesh vs Mister Prasad Verma
2023 Latest Caselaw 5443 MP

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     MA No. 4326 of 2007
                                    (SMT. MITHILESH AND OTHERS Vs MISTER PRASAD VERMA AND OTHERS)

                         Dated : 01-04-2023
                              Shri K.K. Gautam - Advocate for the appellants.

                              Shri Dinesh Kaushal - Advocate for respondent No.3/Insurance

Company.

None for the remaining respondents.

With the consent of parties, heard finally on the appeal.

Also heard on IA No. 12494/18, an application under Order 41 Rule 27 of CPC.

Reserved for judgment.

(AMAR NATH (KESHARWANI)) JUDGE

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 4/6/2023 5:42:18 PM