P.Ramchandran vs Madhya Pradesh Madhya Kshetra ...
2022 Latest Caselaw 13881 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                        WP No. 4230 of 2016
                            (P.RAMCHANDRAN Vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LIMITED
                                                             AND OTHERS)



                           Dated : 27-10-2022
                              Shri L.C Patne, learned counsel for the petitioner.
                             Ms. Kirti Patwardhan, learned counsel for respondent No.3.

Counsel for the petitioner submits that the issue involved in the present petition is covered by judgment of Division Bench in the case of Jagdish Chauhan Bareth Vs. State of M.P and others (2022 Volume 2 MPLJ 85).

Counsel for the respondent prays for and is granted 2 weeks time to examine the same.

List after two weeks.

(VIJAY KUMAR SHUKLA) JUDGE

Pramod

Signature Not Verified Signed by: SOURABH YADAV Signing time: 10/27/2022 5:55:32 PM