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Rajesh Pandey vs Shiv Kumar Nema
2022 Latest Caselaw 15540 MP

Citation : 2022 Latest Caselaw 15540 MP
Judgement Date : 24 November, 2022

Madhya Pradesh High Court
Rajesh Pandey vs Shiv Kumar Nema on 24 November, 2022
Author: Dwarka Dhish Bansal
                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         FA No. 1993 of 2018
                                              (RAJESH PANDEY Vs SHIV KUMAR NEMA AND OTHERS)

                           Dated : 24-11-2022
                                 Shri Paresh Divesh Jain, learned counsel for the appellant.

                                 Shri Mohd. Imtiyaz Hussain, Senior Advocate with Shri Sazid Khan,
                           learned counsel for the respondent.

Learned counsel for the respondent prays for time to argue on the application under Order 39 Rule 1 & 2 and to show the judgment on this point.

List the matter in the second week of January, 2023.

Interim relief, if any, shall continue till the next date of hearing.

(DWARKA DHISH BANSAL) JUDGE

R

Signature Not Verified Signed by: ROSHNI SINGH Signing time: 11/25/2022 3:24:48 PM

 
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