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Kishore Kumar Bain vs The State Of Madhya Pradesh
2022 Latest Caselaw 14946 MP

Citation : 2022 Latest Caselaw 14946 MP
Judgement Date : 15 November, 2022

Madhya Pradesh High Court
Kishore Kumar Bain vs The State Of Madhya Pradesh on 15 November, 2022
Author: Sheel Nagu
                                          1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT JABALPUR
                                   WP No. 5701 of 2019
                 (KISHORE KUMAR BAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

 Dated : 15-11-2022
           Shri Siddharth Sharma, learned counsel for petitioner.

           Shri        A.D.   Vajpayee,       learned   Government      Advocate     for
respondents/State.

Since crux of the matter revolves around the question as to whether the judgment of acquittal is honourable and clean acquittal or an acquittal giving benefit of doubt to accused or not, it would be appropriate that the petitioner

brings on record the deposition of PW's.

List after four weeks.

(SHEEL NAGU) JUDGE

DV

Digitally signed by DINESH VERMA Date: 2022.11.16 10:47:14 +05'30'

 
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