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Dr. Pankaj Kumar Sharma vs The State Of Madhya Pradesh
2022 Latest Caselaw 14616 MP

Citation : 2022 Latest Caselaw 14616 MP
Judgement Date : 10 November, 2022

Madhya Pradesh High Court
Dr. Pankaj Kumar Sharma vs The State Of Madhya Pradesh on 10 November, 2022
Author: Chief Justice
                                                                  1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                          WP No. 24281 of 2022
                                 (DR. PANKAJ KUMAR SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 10-11-2022

                                    Shri Anoop Kumar Shukla - Advocate for petitioners.

                                    Smt. Janhavi Pandit - Deputy Advocate General for respondent Nos.1

to 3/State.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE

m/-

Signature Not Verified Signed by: MONIKA CHOURASIA Signing time: 11/11/2022 5:23:52 PM

 
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