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Smt. Sapna vs Gopalsingh
2022 Latest Caselaw 7509 MP

Citation : 2022 Latest Caselaw 7509 MP
Judgement Date : 23 May, 2022

Madhya Pradesh High Court
Smt. Sapna vs Gopalsingh on 23 May, 2022
Author: Vivek Rusia

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 11936 of 2022 (SMT. SAPNA AND OTHERS Vs GOPALSINGH AND OTHERS)

Dated : 23-05-2022 Shri Vijendra Gehlot, learned counsel for the Petitioner.

Learned counsel for the petitioner is directed to file copy of judgment and decree passed against the defendants which is under execution before 14th Addl. District Judge, Indore.

List on 26.5.2022.

(VIVEK RUSIA) V. JUDGE

SS/-

Signature Not Verified SAN

Digitally signed by BHUVNESHWAR DATT JOSHI Date: 2022.05.24 14:53:11 IST

 
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