Smt. Upasna vs Satyendra @ Ganesh Verma
2022 Latest Caselaw 6845 MP

                                                                           1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                     FA No. 652 of 2022
                                                            (SMT. UPASNA Vs SATYENDRA @ GANESH VERMA)

                                     Dated : 06-05-2022
                                             Shri R.N.Choubey, learned counsel for the appellant.

                                             As per office report, the appeal is filed within time, therefore, the I.A.No.
                                     4614/2022 is disposed of.
                                             Heard on the question of admission.
                                             The appeal is admitted for final hearing.
                                             Issue notice of final hearing to the respondent on payment of P.F. by both

modes within a period of seven working days.

Also heard on IA No.4613/2022.

Subject to hearing the other side, till the next date of hearing, the impugned judgment and decree dated 07/09/2021 shall remain stayed.

Meanwhile, record of the Court below be called for.

                                        (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                           JUDGE                                                   JUDGE

                                     manju




Signature Not Verified
  SAN

Digitally signed by MANJU CHOUKSEY Date: 2022.05.07 14:22:57 IST