Jeetu @ Jitendra vs The State Of Madhya Pradesh
2022 Latest Caselaw 4630 MP

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                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                 CRA No. 5126 of 2021
                                                       (JEETU @ JITENDRA Vs THE STATE OF MADHYA PRADESH)

                                   Dated : 31-03-2022
                                           Shri Rakesh Singh, learned counsel for the appellant.

                                           Shri J. K. Lodhi, learned Panel Lawyer for the respondent/ State.

Call for the report from the Superintendent, District Jail, Indore, about the period undergone by the appellant Jeetu @ Jitendra in S.T. No.3000156/2006, judgment dated 22.5.2019 passed by Shri S. S. Parmar, First Additional Sessions Judge, Khandwa.

List on 25.4.2022.

(DINESH KUMAR PALIWAL) JUDGE

mrs. mishra

Signature Not Verified SAN

Digitally signed by DEEPA MISHRA Date: 2022.04.01 14:32:59 IST